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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(10)(a) in Bhakta Kavi Narsinh Mehta University Act, 2015

(a)have pursued course of study in the University or in an affiliated college unless exempted therefrom, in the manner prescribed by the Statutes, Ordinances, Regulations or Rules and have passed the examinations prescribed by the University, or