Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(7)] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(7)(b) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915 (b)When the total duty deposited exceeds 25 per cent of the annual auction amount - 50% of the duty: