Section 16(i) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(i)to create teaching posts in the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and to determine the qualifications, emoluments and duties attached thereto with the prior approval of the State Government after considering the recommendations of the Academic Council;
