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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Odisha - Subsection

Section 118(2)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)Where the unauthorised lay outs have been made encroaching Govt. land or land not owned by the applicant.