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State of Chattisgarh - Section

Section 49 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

49. Protection of acts and orders.

- All acts and orders in good faith done or passed by the University shall be final and no suit shall be instituted or damage claimed for any thing done or committed in pursuance of this Act, Statutes and Regulations.