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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(2) in The U.P. State Universities (Centralised) Service Rules, 1975

(2)The State Government may require a member of the Centralised Service to refire on his attaining the age of 57 years on three month's notice or pay in lieu of the whole or part thereof if the State Government considers it necessary to do so in public interest.