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State of Punjab - Section

Section 12 in The Punjab Agricultural Produce Markets (General) Rules, 1962

12. Language for transaction for business.

- [Section 43 (2) (vi)]. - The business at the meeting of the Committee shall be transacted in the [Punjabi Language] [Substituted vide Notification No. 11 (7)-M-I-79/8388 dated 26.6.1984.].