Section 74(2)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

(iv)de-barring the individuals/ firms/ companies for grant of a fresh mineral concession in the state for a period of up to 5 years.

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