Section 40 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005
40. Bottles for sale to carry labels.
- Every bottle of Indian Made Foreign Liquor and Foreign Liquor in a licensed premises shall carry Excise Adhesive Label on the cap of the bottle in addition to the manufacturer's label as approved by the Commissioner of Proh. & Excise.
