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[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(2)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)the Joint Director of Town and Country Planning or the Deputy Director of Town and Country Planning of the Chennai Metropolitan Planning Area to be nominated by the Government;