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[Cites 0, Cited by 0] [Section 54A] [Entire Act]

State of Maharashtra - Subsection

Section 54A(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)At an election at which the poll is to be taken any contesting candidate may appoint one agent and one relief agent to act as Polling Agents of a candidate at each polling station. Such appointment shall be made by letter in writing in Form 10A signed by the candidate.