Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Gujarat - Subsection Section 80(2) in Gujarat State Council for Physiotherapy Rules, 2013 (2)The complainant may, on application in writing obtain copies of any explanation, statement or other documents put forth by the registered practitioner in his defence.
