Kerala High Court
Tisfi Krishnan vs State Of Kerala
Author: T.R.Ramachandran Nair
Bench: T.R.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR
THURSDAY, THE 28TH DAY OF JUNE 2012/7TH ASHADHA 1934
WP(C).No. 14399 of 2012 (Y)
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PETITIONER :
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TISFI KRISHNAN, AGED 26 YEARS
D/O. K.P. KRISHNAN, KISHANCORE HOUSE, 12/182 C
PURANATTUKARA.P.O., THRISSUR-680551.
BY ADVS.SRI.DILISH JOHN
SRI.K.A.ABHILASH
SMT.SURUMI SHAKEEL
RESPONDENTS :
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1. STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
2. CONTROLLER OF ENTRANCE EXAMINATIONS
ENGINEERING/MEDICAL ENTRANCE EXAMINATION 2012
SHANTI NAGAR, THIRUVANANTHAPURAM-695001.
BY GOVERNMENT PLEADER SRI.MUHAMMAD SHAH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 28-06-
2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
AV
W.P.(C).NO.14399 OF 2012
APPENDIX
PETITIONER'S EXHIBITS :
EXT.P1 : COPY OF THE MEMO ISSUED BY THE RESPONDENT NO.2 DEMANDING THE
CASTE CERTIFICATE
EXT.P2 : COPY OF THE CASTE CERTIFICATE ISSUED BY THE TAHSILDAR OF
POONNANI
EXT.P3 : COPY OF THE ADMIT CARD DATED
RESPONDENTS' EXHIBITS : NIL
/TRUE COPY/
P.A TO JUDGE
AV
T.R. Ramachandran Nair, J.
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W.P.(C) No. 14399 of 2012
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Dated this the 28th day of June, 2012
JUDGMENT
This writ petition is filed by the petitioner seeking to challenge the non publication of her results. In fact, it is averred in the writ petition that the result of the Engineering/Medical Entrance Examination 2012 was published on 25.5.2012, but the petitioner's result is shown as withheld.
2. Learned Government Pleader submitted that since the petitioner did not produce the caste certificate, the result was shown as withheld and on production of the same by the petitioner, the result has already been published on 31.5.2012 which is available in the official website.
Recording the above submission, the writ petition is closed.
(T.R. Ramachandran Nair, Judge.) kav/