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Himachal Pradesh High Court

Mc Shimla vs . Tantia Sanjauli Parking Ltd. on 16 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

MC Shimla Vs. Tantia Sanjauli Parking Ltd.

Arb.Case No. 237 of 2023 .

16.06.2023 Present: Mr. Naresh K. Gupta, Advocate, for the petitioner.

Mr. J.S. Bhogal, Senior Advocate with Ms. Swati Verma, Advocate, for the respondent.

Learned counsel for the respondent seeks and is granted three weeks' time to file reply to the petition.

List on 07.07.2023.

                           r                                   Jyotsna Rewal Dua
                                                                     Judge

             June 16, 2023
                  (R.Atal)








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