Himachal Pradesh High Court
Mc Shimla vs . Tantia Sanjauli Parking Ltd. on 16 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
MC Shimla Vs. Tantia Sanjauli Parking Ltd.
Arb.Case No. 237 of 2023 .
16.06.2023 Present: Mr. Naresh K. Gupta, Advocate, for the petitioner.
Mr. J.S. Bhogal, Senior Advocate with Ms. Swati Verma, Advocate, for the respondent.
Learned counsel for the respondent seeks and is granted three weeks' time to file reply to the petition.
List on 07.07.2023.
r Jyotsna Rewal Dua
Judge
June 16, 2023
(R.Atal)
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