Section 27(8) in University of Horticultural Sciences Act, 2009
(8)In the event of a temporary vacancy of the post of Vice-Chancellor or in his absence on leave or for any other reason, Director of Education and in the absence of Director of Education, Registrar or senior most Director of the University, at the Head Quarters with the approval of the Chancellor, may perform the duties of the Vice-Chancellor for a period not exceeding six months.
