Supreme Court - Daily Orders
Sushmita Dev vs Election Commission Of India on 2 May, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.5 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 579/2019
SUSHMITA DEV Petitioner(s)
VERSUS
ELECTION COMMISSION OF INDIA Respondent(s)
Date : 02-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Muhammad Ali Khan, Adv.
Mr. Varun Chopra, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Aman P., Adv.
Ms. Priyansha Indra Sharma, Adv.
Mr. Sunil Fernandes, AOR
Ms. N. Nair, Adv.
Mr. Omar Hoda, Adv.
For Respondent(s) Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Mr. Prateek Kumar, Adv.
Mr. Neelesh Singh Rao, Adv.
Ms. Pallavi Barua, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Pending representations of the petitioner shall be decided by the Election Commission of India before we hear the matter on Monday, the 6th May, 2019 at 10:30 A.M. Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.05.03 (SUSHIL KUMAR RAKHEJA) 17:20:58 IST Reason: (ANAND PRAKASH) AR CUM PS BRANCH OFFICER