Delhi High Court - Orders
Bdr Builders And Developers Private ... vs Shri Mukesh Kumar Gupta (Since ... on 13 September, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 724/2024
BDR BUILDERS AND DEVELOPERS
PRIVATE LIMITED .....Petitioner
Through: Mr. Akhil Sachar, Advocate
[9891105069].
versus
SHRI MUKESH KUMAR GUPTA
(SINCE DECEASED) THROUGH LEGAL
REPRESENTATIVES AND ORS .....Respondents
Through: Mr. Aman Bhalla, Advocate for R-
2, 5 and 6.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 13.09.2024 I.A. 39389/2024 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of.
O.M.P.(MISC.)(COMM.) 724/2024 Issue notice. Mr. Aman Bhalla, learned counsel appearing on behalf of respondent Nos. 2, 5 and 6, states that he has no objection to the extension of the mandate of the arbitral tribunal. However, there is no appearance on behalf of respondent Nos. 1, 3 and 4. They may be served through learned counsel appearing on their behalf in the arbitration proceedings in addition. Mr. Akhil Sachar, learned counsel for the O.M.P.(MISC.)(COMM.) 724/2024 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 07:31:42 petitioner, will communicate the next date to the learned counsel for the said respondents.
List on 17.09.2024.
PRATEEK JALAN, J SEPTEMBER 13, 2024 'Bhupi'/ O.M.P.(MISC.)(COMM.) 724/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 07:31:42