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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(iii) in The Orissa Panchayat Samiti Budget Rules, 1969

(iii)The notice for convening the special meeting under Sub-rule (ii) shall be issued to the members of the Panchayat Samiti along with a copy of the Budget Estimate before the 21st February.