Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 4 in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

4. Common Application Form (CAF) and Single Transaction.

- Every application for seeking permissions, no objection certificates, clearances, allotments, consents, approvals, registrations, incentives, licenses and the like shall be submitted online in Common Application Form (CAF) through the Single Window System. The Common Application Form (CAF) shall be duly filled in online and submitted online along with common required documents and fees merged into a single transaction.