Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (1)A list of business for the day shall be prepared by the Secretary, and a copy thereof shall be made available for the use of every member.
