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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2) in Goa Prisons Rules, 2006

(2)The walls and ceilings of the wards shall be scrapped and whitewashed once a year and those of the hospital twice, or oftener, if necessary. The date of the white-washing shall be shown in distinct figures on the wall of the barracks near the entrance door.