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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(2)(iv) in Kerala University of Health Sciences Act, 2010

(iv)that there shall be suitable and adequate physical facilities such as building, laboratories, libraries, equipments required for teaching and research, hostel and other infrastructure facilities as the case may be, prescribed by Statutes, Ordinances and Regulations;