Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 413] [Entire Act] State of Chattisgarh - Subsection Section 413(a) in The Chhattisgarh Municipal Corporation Act, 1956 (a)all references to the municipal area shall be construed in respect of the city as references to the area within the limits of the city;
