Gujarat High Court
E Procurement Technologies Ltd vs I-Sourcing Technologies Pvt. Ltd. & 4 on 12 August, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/12969/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 12969 of 2015
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E PROCUREMENT TECHNOLOGIES LTD.,....Petitioner
Versus
I-SOURCING TECHNOLOGIES PVT. LTD. & 4....Respondents
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Appearance:
MR CR ABICHANDANI, ADVOCATE for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE PARESH
UPADHYAY
Date : 12/08/2015
ORAL ORDER
Notice returnable on 14.09.2015. Interim relief in terms of Para:9C.
Over and above normal mode of service, direct service is permitted. It would be open to the petitioner to serve respondents by Registered Post.
(PARESH UPADHYAY, J.) M O Bhati/196 Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Aug 13 02:26:48 IST 2015