Section 24 in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
24. Application of the provision of Tamil Nadu Act X of 1939 to exhibition of film on Television Screen through Video Cassette Recorder and through Cable Television Network.
- The provisions of the Tamil Nadu Entertainments Tax Act, 1939 (Tamil Nadu Act X of 1939) shall apply to exhibition of film on Television screen through Video Cassette Recorder [and through Cable Television Network] [Added by the Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Amendment Act, 1991 (Tamil Nadu Act 44 of 1891).] and governed by this Act.
