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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(2)(b) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(b)the rent payable in respect of the land leased shall be apportioned among the shares according to share allotted to them;