Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 207(1)] [Section 207] [Entire Act]

State of Kerala - Subsection

Section 207(1)(f) in Kerala Panchayat Raj Act, 1994

(f)building or land belonging to the Panchayats; and