Supreme Court - Daily Orders
Union Of India vs Manpreet Singh Poonam Etc. on 5 September, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.110 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 517-518/2017
UNION OF INDIA & ANR. Appellant(s)
VERSUS
MANPREET SINGH POONAM ETC. & ANR. Respondent(s)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 49058/2017)
Date : 05-09-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Ms. Rekha Pandey, Adv.
Mr. B.V. Balramdas, Adv.
Mr. Gaurav Sharma, Adv.
Mr. Sumit Teterwal, Adv.
Ms. Snidha Mehra, Adv.
Ms. Sushma Suri, AOR
Ms. Prerna Kumari, Adv.
For Respondent(s) Respondent-in-person
Ms. Binu Tamta, AOR
Mr. Avnish Ahlawat, Adv.
Dr. Monika Gusain, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request of respondent-in-person, list the matter on 31st October, 2017.
(SANJAY KUMAR-I) (MADHU NARULA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.09.05
17:17:52 IST
Reason: