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Supreme Court - Daily Orders

Union Of India vs Manpreet Singh Poonam Etc. on 5 September, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.110                                   COURT NO.4                  SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal     No(s). 517-518/2017

     UNION OF INDIA & ANR.                                                     Appellant(s)

                                                         VERSUS

     MANPREET SINGH POONAM ETC. & ANR.                                         Respondent(s)

     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS                       ON IA 49058/2017)

     Date : 05-09-2017 These appeals were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Appellant(s)                     Ms.   Rekha Pandey, Adv.
                                          Mr.   B.V. Balramdas, Adv.
                                          Mr.   Gaurav Sharma, Adv.
                                          Mr.   Sumit Teterwal, Adv.
                                          Ms.   Snidha Mehra, Adv.
                                          Ms.   Sushma Suri, AOR
                                          Ms.   Prerna Kumari, Adv.

     For Respondent(s)                    Respondent-in-person

                                          Ms. Binu Tamta, AOR

                                          Mr. Avnish Ahlawat, Adv.
                                          Dr. Monika Gusain, AOR

                          UPON hearing the counsel the Court made the following
                                                 O R D E R

On the request of respondent-in-person, list the matter on 31st October, 2017.



                           (SANJAY KUMAR-I)                            (MADHU NARULA)
                              AR-CUM-PS                                  COURT MASTER

Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.09.05
17:17:52 IST
Reason: