Calcutta High Court (Appellete Side)
Azad Ali @ Azan & Ors vs Unknown on 31 January, 2018
Author: Debi Prosad Dey
Bench: Debi Prosad Dey
1 S/L.31 31.01.2018
. CRA No. 18 of 2018
rc.
In the matter of: Azad Ali @ Azan & Ors.
...Appellants
Mrs. Sonali Das ...for the Appellants
Appeal filed in time and in form as per the report of the department. Appeal is admitted. Call for the lower court record. The paper book be prepared within four weeks. The department is directed to examine the records. Notice of appeal is to be given to the necessary parties after preparation of the paper book.
Liberty is given to the appellant to file bail application upon notice to the State.
(Debi Prosad Dey, J.)