Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Kerala - Section Section 364 in Kerala Municipality Act, 1994 364. Prohibition of obstruction in or over streets. - No person shall build any wall or erect any fence or other obstruction, or projection, or make any encroachment in or over any street.
