Rajasthan High Court - Jodhpur
Bhawna Rajan And Anr vs Rajesh Kumar And Ors on 14 January, 2022
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
(1 of 1) [CMA-1717/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1717/2018
Bhawna Rajan And Anr.
----Appellant
Versus
Rajesh Kumar And Ors.
----Respondent
For Appellant(s) : None present.
For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 14/01/2022 As per the Office report, P.F. and notice on behalf of respondents No.1 to 5 filed late.
Delay in filing the notice is hereby condoned.
Now notices be issued to the respondents No.1 to 5, returnable within eight weeks.
(MANOJ KUMAR GARG),J 91-Ishan/-
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