Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(6)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(6)(b) in The Gujarat Panchayats Act, 1993

(b)where only one of them is a member thereof he shall be the ex-officio Chairman of the committee, unless he declines to hold the office and