Allahabad High Court
Kalyan Singh Yadav And Others vs State Of U.P. And Others on 30 June, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 29 Case :- WRIT - A No. - 37303 of 2010 Petitioner :- Kalyan Singh Yadav And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Harish Chandra Mishra Respondent Counsel :- C.S.C. Hon'ble Arun Tandon J.
Connect with writ petition no. 25016 of 2010 and list on 12.07.2010 before appropriate Bench.
In the meantime, petitioners may file an affidavit disclosing as to for how many years they have been working in the same District. Order Date :- 30.6.2010 yachna