Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4) in The U.P. Agricultural Credit Act, 1973

(4)That I shall repay the amount of financial assistance to the bank together with interest at the rate of..................per cent per annum, in the following manner............ .......................