Section 3(3)(a) in The U.P. Fisheries Act, 1948

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(a)Prohibit or regulate all or any of the following matters, that is to say-

(i)the erection and use of fixed engines;

(ii)the construction, temporary or permanent of weirs, dams and bunds; and

(iii)the dimension and kind of nets and size of mesh or/and other fish contrivance to be used and mode of using them;

Legal Document View