Allahabad High Court
Deep Kumar vs D.J., Jhnasi & Others on 9 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 7 Case :- WRIT - A No. - 30047 of 2000 Petitioner :- Deep Kumar Respondent :- D.J., Jhnasi & Others Petitioner Counsel :- R.K.Ojha,D.M. Tripathi Respondent Counsel :- C.S.C.,A.N.BhargaVa Hon'ble Rakesh Tiwari J.
The cases of Sri A.N. Bhargava, learned counsel for the respondents are adjourned till 14.8.2010. List thereafter. Order Date :- 9.8.2010 CPP/-