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Allahabad High Court

Deep Kumar vs D.J., Jhnasi & Others on 9 August, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 7

Case :- WRIT - A No. - 30047 of 2000

Petitioner :- Deep Kumar

Respondent :- D.J., Jhnasi & Others
Petitioner Counsel :- R.K.Ojha,D.M. Tripathi
Respondent Counsel :- C.S.C.,A.N.BhargaVa

Hon'ble Rakesh Tiwari J.

 

The cases of Sri A.N. Bhargava, learned counsel for the respondents are adjourned till 14.8.2010. List thereafter. Order Date :- 9.8.2010 CPP/-