Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 13 in The Nathdwara Temple Act, 1959 13. Remuneration to members. - Every member of the Board including the President [and the Vice-President] [Inserted by Rajasthan Act 18 of 1966.] shall be entitled to receive from out of the temple funds such travelling and halting allowances as may be prescribed.
