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State of Assam - Section

Section 24 in The Assam Children Rules, 1976

24. Institution for children suffering from dangerous diseases.

- If there be no institution either within the State or nearby State for sending the children suffering from dangerous disease, as required in sub-section (1) Section 31 and sub-rule (1) of Rule 23 of the Rules, necessary institutions shall be set up by the State Government at such places as may be deemed fit by it.