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State of Uttar Pradesh - Section

Section 306 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

306.

The Sub-Divisional Officer and the Collector while on tour shall take every opportunity of checking the work of the [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1953, dated 11.02.1953.].The Commissioners at their inspections of district offices and tahsil should satisfy themselves that the above rules are duly carried out.