Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Jharkhand - Subsection Section 118(c) in Bihar Education Code, 1961 (c)Such Sub-Inspectors who are deputed to work in Junior Training Schools will continue to retain their line on the inspecting branch and will be eligible to be considered for promotion in that branch.
