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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)In cases where the above arrangement is not feasible, adequate arrangement for the safe transport of all ballot boxes, and other polling materials and for their safe custody shall be made until commencement of the counting of votes at a common place fixed.