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Supreme Court - Daily Orders

Dera Sullar vs The State Of Punjab on 24 September, 2024

Author: Aravind Kumar

Bench: Aravind Kumar

                                       1

     ITEM NO.28                   COURT NO.12                  SECTION IV-B

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   19589/2015

     (Arising out of impugned final judgment and order dated 10-04-2015
     in LPA No. 542/1994 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     DERA SULLAR                                               Petitioner(s)

                                           VERSUS

     THE STATE OF PUNJAB & ORS.                         Respondent(s)
     IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES

     WITH
     SLP(C) No. 20054/2015 (IV-B)

     SLP(C) No. 25390/2015 (IV-B)
     IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
     IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
     IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
     IA    No.    9605/2018    -   PERMISSION    TO    FILE           ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     SLP(C) No. 25253/2015 (IV-B)
     IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
     IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 51076/2018 - EXEMPTION FROM FILING O.T.

     SLP(C) No. 26316/2015 (IV-B)
     IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
     IA No. 57908/2016 - IMPLEADMENT

     SLP(C) No. 26107/2015 (IV-B)
     IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
     IA No. 57910/2016 - IMPLEADMENT

     SLP(C) No. 24360/2015 (IV-B)
     IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
     IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 51066/2018 - EXEMPTION FROM FILING O.T.
Signature Not Verified


     SLP(C) No. 26033/2015 (IV-B)
Digitally signed by
rashmi dhyani pant
Date: 2024.09.25

     IA No. 12870/2017 - OT
17:09:00 IST
Reason:




     Diary No(s). 8955/2019 (IV-B)
     IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
     IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
                               2

IA    No.   59085/2019    -        PERMISSION   TO   FILE   ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

SLP(C) No. 20027/2015 (IV-B)
IA No. 51033/2018 - EXEMPTION FROM FILING O.T.

SLP(C) No. 20019/2015 (IV-B)
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)

SLP(C) No. 21920/2015 (IV-B)

IA No. 51084/2018 - EXEMPTION FROM FILING O.T.

Date : 24-09-2024 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE M.M. SUNDRESH
          HON'BLE MR. JUSTICE ARAVIND KUMAR


For Petitioner(s)   Mr. Manoj Swarup, Sr. Adv.
                    Mr. Mukul Kumar, Adv.
                    Mr. Neelmani Pant, Adv.
                    Mr. Ankit Swarup, Adv.
                    Mr. T. M. Sayal, Adv.
                    Mr. Avinash Gautam, AOR
                    Mr. Rishi Bhargava, Adv.
                    Mr. Pushkar Singh Kanyal, Av.

                    Mr. S. Hariharan, Adv.
                    Mr. Shivang Goel, Adv.
                    Mr. Kalidharun K M, Adv.
                    Mr. Vikash Singh, AOR

                    Mr. Mukul Kumar, AOR

                    Ms. Arundhati Katju, Adv.
                    Mr. Anhad Batta, Adv.
                    Ms. Shristi Borthakur, Adv.
                    Ms. Ritika Meena, Adv.
                    Ms. Spriha Pachauri, Adv.
                    Mr. Sharad Kumar Puri, Adv.
                    Mr. Sachin Dubey, Adv.
                    Ms. Pinki Aggarwal, Adv.
                    Ms. Ritim Mangla, Adv.
                    Mrs. Priya Puri, AOR

                    Mrs. Amita Gupta, AOR

                    Mr. Shubham Bhalla, AOR
                    Mr. Chitarth Palli, Adv.
                             3



                    Mr. Akshay Verma, AOR
                    Ms. Sushma Verma, Adv.
                    Mr. Saurav Arora, Adv.
                    Mr. Pramod Kumar, Adv.

                    Mr. Sahil Tagotra, AOR
                    Mr. Rakesh Talukdar, Adv.


For Respondent(s)   Mr. Vinit Trehan, Adv.
                    Ms. Priyanka Tyagi, Adv.
                    Mr. Surya Kant, AOR

                    Ms. Baani Khanna, AOR
                    Mr. Robin Singh, Adv.
                    Mr. Rohit Kumar, Adv.
                    Mr. Govinda Choudhary, Adv.

                    Mr. Ajay Pal, AOR
                    Ms. Ranjeeta Rohatgi, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 03.12.2024.

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)