Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 24 September, 2024
Author: Aravind Kumar
Bench: Aravind Kumar
1
ITEM NO.28 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19589/2015
(Arising out of impugned final judgment and order dated 10-04-2015
in LPA No. 542/1994 passed by the High Court Of Punjab & Haryana At
Chandigarh)
DERA SULLAR Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
WITH
SLP(C) No. 20054/2015 (IV-B)
SLP(C) No. 25390/2015 (IV-B)
IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 25253/2015 (IV-B)
IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51076/2018 - EXEMPTION FROM FILING O.T.
SLP(C) No. 26316/2015 (IV-B)
IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
IA No. 57908/2016 - IMPLEADMENT
SLP(C) No. 26107/2015 (IV-B)
IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
IA No. 57910/2016 - IMPLEADMENT
SLP(C) No. 24360/2015 (IV-B)
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.
Signature Not Verified
SLP(C) No. 26033/2015 (IV-B)
Digitally signed by
rashmi dhyani pant
Date: 2024.09.25
IA No. 12870/2017 - OT
17:09:00 IST
Reason:
Diary No(s). 8955/2019 (IV-B)
IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
2
IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 20027/2015 (IV-B)
IA No. 51033/2018 - EXEMPTION FROM FILING O.T.
SLP(C) No. 20019/2015 (IV-B)
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
SLP(C) No. 21920/2015 (IV-B)
IA No. 51084/2018 - EXEMPTION FROM FILING O.T.
Date : 24-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, Adv.
Mr. Neelmani Pant, Adv.
Mr. Ankit Swarup, Adv.
Mr. T. M. Sayal, Adv.
Mr. Avinash Gautam, AOR
Mr. Rishi Bhargava, Adv.
Mr. Pushkar Singh Kanyal, Av.
Mr. S. Hariharan, Adv.
Mr. Shivang Goel, Adv.
Mr. Kalidharun K M, Adv.
Mr. Vikash Singh, AOR
Mr. Mukul Kumar, AOR
Ms. Arundhati Katju, Adv.
Mr. Anhad Batta, Adv.
Ms. Shristi Borthakur, Adv.
Ms. Ritika Meena, Adv.
Ms. Spriha Pachauri, Adv.
Mr. Sharad Kumar Puri, Adv.
Mr. Sachin Dubey, Adv.
Ms. Pinki Aggarwal, Adv.
Ms. Ritim Mangla, Adv.
Mrs. Priya Puri, AOR
Mrs. Amita Gupta, AOR
Mr. Shubham Bhalla, AOR
Mr. Chitarth Palli, Adv.
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Mr. Akshay Verma, AOR
Ms. Sushma Verma, Adv.
Mr. Saurav Arora, Adv.
Mr. Pramod Kumar, Adv.
Mr. Sahil Tagotra, AOR
Mr. Rakesh Talukdar, Adv.
For Respondent(s) Mr. Vinit Trehan, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. Surya Kant, AOR
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Govinda Choudhary, Adv.
Mr. Ajay Pal, AOR
Ms. Ranjeeta Rohatgi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 03.12.2024.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)