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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(11) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(11)At the time of interview, the Selection Committee shall examine credentials of all candidates, who have been called for the interview, interview the eligible candidates and recommend the appointment of the most suitable candidate to the competent authority for approval.