Orissa High Court
Gopal Krushna Dhal@ Gopal Pradhan vs State Of Orissa .... Opposite Party on 8 July, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 666 of 2014
Gopal Krushna Dhal@ Gopal Pradhan .... Petitioners
and others
Mr. Satyabrata Panda, Advocate
-versus-
State of Orissa .... Opposite Party
Mr. Janmejaya Katikia, AGA
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 08.07.2022
07. 1. Permitting the Petitioners to urge all the pleas, raised in the present petition before the trial Court at the appropriate stage, the petition is disposed of. The interim order passed earlier is hereby vacated.
2. The Superintendent of the concerned Branch is directed to immediately communicate this order to the concerned Subordinate Court.
(Dr. S. Muralidhar) Chief Justice S. Behera