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Orissa High Court

Gopal Krushna Dhal@ Gopal Pradhan vs State Of Orissa .... Opposite Party on 8 July, 2022

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLMC No. 666 of 2014

              Gopal Krushna Dhal@ Gopal Pradhan ....           Petitioners
              and others
                                         Mr. Satyabrata Panda, Advocate
                                     -versus-
              State of Orissa                      ....    Opposite Party
                                            Mr. Janmejaya Katikia, AGA

                           CORAM:
                           THE CHIEF JUSTICE

                                           ORDER

Order No. 08.07.2022

07. 1. Permitting the Petitioners to urge all the pleas, raised in the present petition before the trial Court at the appropriate stage, the petition is disposed of. The interim order passed earlier is hereby vacated.

2. The Superintendent of the concerned Branch is directed to immediately communicate this order to the concerned Subordinate Court.

(Dr. S. Muralidhar) Chief Justice S. Behera