Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(3) in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

(3), every rule made under this Act shall have effect as if it is enacted under this Act.