Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(ca) in The Maharashtra Electricity Duty Act, 1958 (ca)[ "new industrial undertaking" means any industrial undertaking which- [This clause was inserted by Maharashtra 26 of 1962, Section 2(2).]
