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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(3)(a) in Andhra Pradesh Residential and Non-Residential Premises Tenancy Act, 2017

(a)after giving not less than twenty-four hours notice in writing, enter and inspect or authorize any officer, subordinate to him, to enter and inspect, any premises at any time between sunrise and sunset;