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State of Madhya Pradesh - Section

Section 203 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

203.

No candidate will be presented for an examination of the Board a recognised institution, unless he has been present for at least 15 per cent of the days for which the institution was open, and for at least 75 per cent of the lectures delivered in each subject and at least 75 per cent of the tutorial and practical work classes if held in each subject.