Bombay High Court
Bham Pandharinath Bhakare (Since Decd. ... vs Bhagchand Hri Bhaik on 26 October, 2021
Author: A.S. Gadkari
Bench: A.S. Gadkari
Tandale 18-Sa-332-2021 with Ia-2337-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO. 332 OF 2021
WITH
INTERIM APPLICATION NO. 2337 OF 2021
Bhama Pandharinath Bhakare
(Since deceased) Through Lrs.
Popat Pandharinath Bhakare and Ors. ... Appellants
V/s.
Bhagchand Hari Bhaik ... Respondent
Mr.Uday P. Warunjikar, Advocate for Appellants.
Mr.Rakesh Bhatkar i/b. Mohan N. Devkule for Respondent.
CORAM : A.S. GADKARI, J.
DATE : 26th October, 2021. P.C. :
At the request of learned counsel for the Appellant, stand over to 24th November, 2021.
[A.S. GADKARI, J.] Digitally signed by MANOJ R MANOJ R TANDALE TANDALE Date:
2021.10.28 10:56:26 +0530 1/1