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Bombay High Court

Bham Pandharinath Bhakare (Since Decd. ... vs Bhagchand Hri Bhaik on 26 October, 2021

Author: A.S. Gadkari

Bench: A.S. Gadkari

                             Tandale                                                      18-Sa-332-2021 with Ia-2337-2021.odt



                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                       CIVIL APPELLATE JURISDICTION

                                                      SECOND APPEAL NO. 332 OF 2021
                                                                  WITH
                                                   INTERIM APPLICATION NO. 2337 OF 2021

                             Bhama Pandharinath Bhakare
                             (Since deceased) Through Lrs.
                             Popat Pandharinath Bhakare and Ors.                         ... Appellants
                                       V/s.
                             Bhagchand Hari Bhaik                                        ... Respondent


                             Mr.Uday P. Warunjikar, Advocate for Appellants.
                             Mr.Rakesh Bhatkar i/b. Mohan N. Devkule for Respondent.


                                                                      CORAM : A.S. GADKARI, J.

DATE : 26th October, 2021. P.C. :

At the request of learned counsel for the Appellant, stand over to 24th November, 2021.
[A.S. GADKARI, J.] Digitally signed by MANOJ R MANOJ R TANDALE TANDALE Date:
2021.10.28 10:56:26 +0530 1/1