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State of Rajasthan - Section

Section 133 in Rajasthan Panchayati Raj Rules, 1996

133. Advance to the pound keeper.

- A Panchayat shall advance an amount upto Rs. 100/- to the pound keeper for purposes of management who shall make the necessary arrangement under the supervision of the Panchayat for the feeding and watering of the cattle impounded. Every pound keeper who receives advance money shall have to give in writing a receipt to the effect that the money is due from him and he shall render its account such receipt shall be kept on the safe file of the Panchayat. Any balance of such an advance, if due, from the Pound Keeper at the close of financial year shall be shown in the monthly account of March every year. The advance which may be given to the Pound Keeper shall be part of the Panchayat Fund:Provided that the daily income of the cattle pound shall be deposited by the Pound Keeper on the next day with the Panchayat.